SANJAY AGRAWAL, SANJAY KUMAR JAISWAL

108 recorded High Court judgment(s) · 2023–2025

Courts

Chhattisgarh High Court

108

DISMISSED	82
ALLOWED	10
DISPOSED OFF	6
DISSMISS FOR DEFAULT/NON-PROSECUTION	6
ABATED	2
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	1
NON PROSECUTION	1

REKHARAM VERMA @ REKHARAM LODHI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-04)
STATE OF CHHATTISGARH v. RAMESHWAR SAHU — Chhattisgarh High Court (2025-11-06)
STATE OF CHHATTISGARH v. SABAN TOPPO — Chhattisgarh High Court (2025-11-06)
TAMESHWAR VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-11-06)
THE STATE OF CHHATTISGARH v. SMT. ASHOMATI JANGHEL — Chhattisgarh High Court (2025-11-06)
STATE OF CHHATTISGARH v. MANIRAM VERMA — Chhattisgarh High Court (2025-10-29)
XYZ v. SURENDRA VERMA AND ANR. — Chhattisgarh High Court (2025-10-27)
RAJKUMAR SHUKLA v. SATYANARAYAN SINGH — Chhattisgarh High Court (2025-10-27)
SURAJ BANDHE v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-10-27)
State Of Chhattisgarh v. Rajendra Uikey — Chhattisgarh High Court (2025-10-26)