SANJAY AGRAWAL, SACHIN SINGH RAJPUT

22 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• RAM CHARAN RATRE v. MAHITOSH SARAF — Chhattisgarh High Court (2025-02-13)
• State Of Chhattisgarh v. Baldau Singh — Chhattisgarh High Court (2024-12-09)
• State Of Chhattisgarh v. Sibal Ram — Chhattisgarh High Court (2024-12-04)
• X Y Z v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-12-03)
• STATE OF CHHATTISGARH v. BASANT BAGHEL — Chhattisgarh High Court (2024-11-25)
• State Of Chhattisgarh v. Ravi Ghasi — Chhattisgarh High Court (2024-11-25)
• SMT. ROOPA @ KASAK AGRAWAL v. BAJRANG @ CHINTU AGRAWAL — Chhattisgarh High Court (2023-11-21)
• SANGRAM SINGH VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-11-21)
• MAHITOSH SARAF v. RAM CHARAN RATRE — Chhattisgarh High Court (2023-06-21)
• Smt. Nandani Pandey v. Basant Pandey — Chhattisgarh High Court (2023-04-18)