LexSANJAY AGRAWAL, . RAJANI DUBEY
23 recorded High Court judgment(s) · 2018–2024
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 23 |
Disposal nature
| DISMISSED | 10 |
| ALLOWED | 7 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 5 |
| DISPOSED OFF | 1 |
Recent judgments
- SMT. KALPANA GAHARWAL (AFTER MARRIAGE MAHESHWARI) v. MANGAL SINGH MAHESHWARI — Chhattisgarh High Court (2024-10-17)
- SMT. MEERA SAHU, v. DANESHWAR SAHU, — Chhattisgarh High Court (2024-10-17)
- DR. RADHAKRISHNA RAMCHANDANI v. DIRECTOR, — Chhattisgarh High Court (2024-08-29)
- GORELAL v. UNION OF INDIA — Chhattisgarh High Court (2024-08-29)
- SHARDENDU v. SMT. VIBHA TRIPATHI — Chhattisgarh High Court (2024-07-25)
- SMT. CHHAYA SAHU v. AMIT SAHU — Chhattisgarh High Court (2024-07-25)
- ARUN KUMAR v. UNION OF INDIA — Chhattisgarh High Court (2024-07-24)
- ANUSUIYA BAI v. RASHMI AGRAWAL — Chhattisgarh High Court (2024-07-24)
- SHIVRATAN DAGA v. SURENDRA KUMAR VERMA — Chhattisgarh High Court (2024-07-24)
- MANGALCHAND SONI @ MANGAL SONI, v. RAMSAI, — Chhattisgarh High Court (2024-07-23)