LexSANJAY AGRAWAL, RADHAKISHAN AGRAWAL
366 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 366 |
Disposal nature
| DISMISSED | 280 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 41 |
| ALLOWED | 30 |
| NON PROSECUTION | 5 |
| DISPOSED OFF | 4 |
| ABATED | 2 |
| WITHDRAWN | 2 |
| CONVERTED | 1 |
Recent judgments
- SMT. KIRAN GUPTA v. CHAITRAM SATNAMI — Chhattisgarh High Court (2026-03-02)
- State Of Chhattisgarh v. Rajesh Sharma — Chhattisgarh High Court (2026-01-05)
- SAAR ENTERPRISES v. TREND LIMITED, — Chhattisgarh High Court (2026-01-01)
- GAJANAND v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-16)
- MANOJ KUMAR DHRUV v. HEMANT — Chhattisgarh High Court (2025-12-16)
- SMT. YASHODA LAHRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-14)
- STATE OF CHHATTISGARH v. BHARAT KUMAR KUSHWAHA — Chhattisgarh High Court (2025-12-14)
- STATE OF CHHATTISGARH v. Jitendra Motwani — Chhattisgarh High Court (2025-12-11)
- STATE OF CHHATTISGARH v. HEMANT DAS MANIKPURI — Chhattisgarh High Court (2025-12-11)
- State Of Chhattisgarh v. Ishwar Prasad — Chhattisgarh High Court (2025-12-10)