LexSANJAY AGRAWAL, PRITINKER DIWAKER
471 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 471 |
Disposal nature
| ALLOWED | 229 |
| DISMISSED | 133 |
| PARTLY ALLOWED | 49 |
| DISPOSED OFF | 36 |
| WITHDRAWN | 17 |
| ABATED | 5 |
| NON PROSECUTION | 1 |
| LEAVE GRANTED | 1 |
Recent judgments
- HANI @ KOUSTUBH SAMDARIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-08-10)
- RISHIRAJ @ TUTUL MUKHARJEE and ANR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-08-10)
- MANOJ AGRAWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-08-10)
- JAI @ GUDDA JAISWAL and ORS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-08-10)
- MANGAL SINGH PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-26)
- Vishal Parihar @ Banti v. State Of Chhattisgarh — Chhattisgarh High Court (2018-06-29)
- Ajay Tiwari v. State Of Chhattisgarh — Chhattisgarh High Court (2018-06-29)
- HEMLAL and ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-18)
- STATE OF CHHATTISGARH v. RAJENDRA SINGH KHAIRWAR @ DILIP SINGH @ VISHWANATH SINGH — Chhattisgarh High Court (2018-05-18)
- STATE OF CHHATTISGARH v. KHOGENDRA JANGHEL — Chhattisgarh High Court (2018-05-18)