LexSANJAY AGRAWAL, NARENDRA KUMAR VYAS
31 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 31 |
Disposal nature
| DISMISSED | 15 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 10 |
| ALLOWED | 5 |
| DISPOSED OFF | 1 |
Recent judgments
- SMT. AASHAKIRAN RAJAK v. TULARAM NIRMALKAR — Chhattisgarh High Court (2026-05-14)
- Sanjay Kumar Dhruv @ Bablu @ Sanju v. State Of Chhattisgarh — Chhattisgarh High Court (2026-05-13)
- Nigar Alam @ Raju v. State Of Chhattisgarh — Chhattisgarh High Court (2026-05-13)
- Virendra Singh v. State Of Chhattisgarh — Chhattisgarh High Court (2026-05-13)
- XYZ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-11)
- ABC v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-10)
- XYZ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-07)
- SMT. LALITA SHRIVAS v. BHUPENDRA SHRIVAS — Chhattisgarh High Court (2026-05-06)
- STATE OF CHHATTISGARH v. RAJESH TIWARI — Chhattisgarh High Court (2026-05-05)
- BHAGYASHRI (BHAGBATI) v. PAWAN KUMAR — Chhattisgarh High Court (2026-05-05)