LexSANJAY AGRAWAL, MANINDRA MOHAN SHRIVASTAVA
22 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 22 |
Disposal nature
| DISMISSED | 10 |
| PARTLY ALLOWED | 7 |
| DISPOSED OFF | 3 |
| ALLOWED | 2 |
Recent judgments
- Larang Sai v. State Of Chhattisgarh — Chhattisgarh High Court (2018-06-23)
- Ram Prasad v. State Of Chhattisgarh — Chhattisgarh High Court (2018-06-23)
- Nagorao v. State Of Chhattisgarh — Chhattisgarh High Court (2018-06-23)
- RAJENDRA CHELKE v. SHRI RAJENDRA PANDEY — Chhattisgarh High Court (2018-05-04)
- Arun Bada v. State Of Chhattisgarh — Chhattisgarh High Court (2018-04-21)
- Dilram v. State Of Chhattisgarh — Chhattisgarh High Court (2018-04-21)
- Jahar Lal v. State Of Chhattisgarh — Chhattisgarh High Court (2018-04-21)
- Ramsundar Pandoo v. State Of Chhattisgarh — Chhattisgarh High Court (2018-04-21)
- P. K. Kumar v. Sh. Ajay Singh — Chhattisgarh High Court (2018-02-02)
- Rajendra Chelke v. Shri Rajendra Pandey — Chhattisgarh High Court (2018-02-02)