LexSANJAY AGRAWAL
4,682 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 4682 |
Disposal nature
| DISMISSED | 1488 |
| ALLOWED | 986 |
| DISPOSED OFF | 660 |
| WITHDRAWN | 555 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 447 |
| NON PROSECUTION | 336 |
| INFRUCTUOUS | 59 |
| ABATED | 55 |
Recent judgments
- STATE OF CHHATTISGARH v. SAHIL DHEEVAR — Chhattisgarh High Court (2026-05-14)
- JASPAL SINGH ARORA v. NARENDRA KUMAR KASHYAP — Chhattisgarh High Court (2026-05-14)
- CHHATTISGARH STATE POWER DISTRIBUTION LIMITED v. SMT. MANJU JAISWAL — Chhattisgarh High Court (2026-05-14)
- BHAGWATI PRASAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- Sanjay Kumar v. Lalit Chandrakar — Chhattisgarh High Court (2026-05-14)
- KRISHNA KUMAR SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- SHRIRAM ASSOCIATES v. PANDEY BROTHERS — Chhattisgarh High Court (2026-05-13)
- Suresh Jain parakh v. Om Prakash Sharma — Chhattisgarh High Court (2026-05-12)
- INTERNATIONAL MARKETING v. SANT SAI AGENCY & ANOTHER — Chhattisgarh High Court (2026-05-11)
- RADHESHYAM SAHU v. VISHAL GULATI — Chhattisgarh High Court (2026-05-10)