LexSANJAY AGRAWAL
900 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 900 |
Disposal nature
| DISMISSED | 453 |
| DISPOSED OFF | 220 |
| ALLOWED | 137 |
| WITHDRAWN | 52 |
| INFRUCTUOUS | 22 |
| PARTLY ALLOWED | 11 |
| ABATED | 2 |
| NON PROSECUTION | 2 |
Recent judgments
- YOGENDRA BABU SHARMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-08-11)
- SAROJ DAHRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-01)
- ARVIND KISHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- ONKAR PRASAD SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- SUKHDEV PRASAD LAHRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- VIKAS KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- KUNDAN SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- ABHISHEK KUMAR NIRMALKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- SATISHWAR PRASAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)
- BHANUPRIYA BECK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-10)