SANJAY A. DESHMUKH

2,617 recorded High Court judgment(s) · 2023–2026

Courts

Bombay High Court

2617

APPLICATION ALLOWED	766
Admitted/Allowed/Granted/Rule Absolute	758
Withdrawn	438
DISPOSED OFF	392
DISMISSED	94
PARTLY ALLOWED AND PARTLY DISMISSED	63
Rejected at Admission stage	61
DELAY CONDONATED/REJECTED.	35

ARJUN NANA DHAGE (DIED) THR LRS VILAS AND ORS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2026-01-30)
MANDABAI DINKAR SHINDE AND ORS v. THE DIVSIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHER — Bombay High Court (2026-01-28)
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LTD v. SANNY DILIP BARSE AND ANR — Bombay High Court (2025-12-24)
RADHESHAM JAGNATH MITTAL v. ANNA BABURAO JADHAV AND ORS — Bombay High Court (2025-12-24)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD, THR ITS BR. MANAGER, AURANGABAD v. PARUBAI PRAKASHRAO UBALE AND ANR — Bombay High Court (2025-12-24)
JANGLU TUKARAM MAHAR @ NAGRALE (SINCE DIED) THROUGH LRS JIJABAI AND ORS. v. THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION SINCHAN BHAVAN DHULE. — Bombay High Court (2025-12-24)
MAHEBOOB ISAK SHAIKH v. KARIM SHABBIR SAYYED AND ORS — Bombay High Court (2025-12-24)
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LTD v. SANNY DILIP BARSE AND ANR — Bombay High Court (2025-12-24)
SANNY DILIP BARSE AND ANR v. Suresh Murlidhar Dabhade — Bombay High Court (2025-12-24)
Shobha Somnath Lad v. New India Assurance Co Ltd Aurangabad — Bombay High Court (2025-12-23)