SANGITRAO S. PATIL, T.V. NALAWADE

723 recorded High Court judgment(s) · 2016–2018

Courts

Bombay High Court

723

Disposed off/Dismissed for default	527
Dismissed/Rule Discharged	109
Admitted/Allowed/Granted/Rule Absolute	42
Withdrawn	36
Rejected at Admission stage	8
DISPOSED OFF	1

PRATIBHA DEEPAK PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-09-28)
SINDHUBAI PRAKASH PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-09-28)
KANTA SHRIRANG DANGE v. THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD NANDED AND OTHERS — Bombay High Court (2018-08-09)
RAJASHREE MADHAVRAO CHOLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-09)
KHAN GAUSIYABEGUM RAHIMKHAN v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-07-04)
MOHHAMED AKBER MOHHAMED NAZEER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-07-04)
PRAKASH KAHINATHRAO MUNGAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-28)
SUNANDA LACHAPPA BHANJE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-28)
SACRED HEART SOCIETY AHMEDNAGAR THROUGH ITS MANAGER AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-16)
SUNANDA LACHAPPA BHANJE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-01)