LexSANGITRAO S. PATIL, SUNIL P. DESHMUKH
228 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 228 |
Disposal nature
| Disposed off/Dismissed for default | 145 |
| DISPOSED OFF | 24 |
| Dismissed/Rule Discharged | 21 |
| Admitted/Allowed/Granted/Rule Absolute | 16 |
| Withdrawn | 8 |
| APPEAL DISMISSED/CONFIRMED | 7 |
| Rejected at Admission stage | 3 |
| APPEAL ALLOWED/REVERSED | 2 |
Recent judgments
- HANUMAN RADHAKISAN JOSHI v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2018-04-06)
- HANUMAN RADHAKISAN JOSHI v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2018-04-06)
- NAGNATH DEVIDASRAO PADHYE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-12)
- NAGNATH DEVIDASRAO PADHYE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-12)
- AMAR SINGH @ ANGYA PITA PAWARA v. STATE OF MAH — Bombay High Court (2018-01-18)
- CHABUBAI BHAUSAHEB NATHURAM WARULE AND OTHERS v. KAMLAKAR GANPAT KOTE AND OTHERS — Bombay High Court (2018-01-18)
- SUNIL BAJARANG KAKDE v. THE SECRETARY TECHNICAL EDUCATION DEPT — Bombay High Court (2017-12-22)
- NISARGDEEP SHIKSHAN PRASARAK MANDAL SOCIETY v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-12-22)
- THE STATE OF MAHARASHTRA v. PINYA@JAYANT VITTHAL WALKE AND ORS — Bombay High Court (2017-12-22)
- NAGNATH DEVIDASRAO PADHYE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-20)