LexSANGITRAO S. PATIL, S V GANGAPURWALA
827 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 827 |
Disposal nature
| Disposed off/Dismissed for default | 773 |
| Withdrawn | 39 |
| Dismissed/Rule Discharged | 6 |
| Admitted/Allowed/Granted/Rule Absolute | 5 |
| DISPOSED OFF | 3 |
| CONVERTED TO OTHER TYPE | 1 |
Recent judgments
- VINAYAK BHAUSAHEB GADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-02-16)
- NILESH DURVAS KALE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-12-08)
- RAJANI CHANDRAKANT BHARULE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-05)
- MARATHWADA SARVA SHRAMIK SANGHATANA, PARBHANI THROUGH ITS JT SECRETARY U N SHINDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-09-22)
- AVDHOOT GANGARAM PURI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-09-19)
- SACRED HEART SOCIETY AHMEDNAGAR THROUGH ITS MANAGER AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-08-29)
- SADIK BASHIR PATHAN AND ANOTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-06)
- SHARDA ATIRUDRA SANGAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-06)
- SHAFIQ MAHMED MOMIN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-06)
- JAVED BABULAL SAYYED AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-06)