LexSANGITRAO S. PATIL, S.S. SHINDE
1,887 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1887 |
Disposal nature
| Disposed off/Dismissed for default | 601 |
| Admitted/Allowed/Granted/Rule Absolute | 437 |
| DISPOSED OFF | 284 |
| DISMISSED | 181 |
| Withdrawn | 131 |
| Rejected at Admission stage | 109 |
| Dismissed/Rule Discharged | 40 |
| APPLICATION ALLOWED | 39 |
Recent judgments
- THE STATE OF MAHARASHTRA AND OTHERS v. ANKUSH BHAGURAM SURYAWANSHI AND OTHERS — Bombay High Court (2018-06-29)
- THE STATE OF MAHARASHTRA AND OTHERS v. ANKUSH BHAGURAM SURYAWANSHI AND OTHERS — Bombay High Court (2018-06-29)
- VASANTRAO NAIK SHIKSHAN PRASARAK MANDAL THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-01-25)
- TATERAO MAHADU BAGUL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2017-12-18)
- TATERAO MAHADU BAGUL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2017-12-18)
- SEEMA HIRALAL PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-09-04)
- KUMAR SHIVAJIRAO SHIRSHIKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-09-04)
- KIRAN CHHAGANLAL PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-18)
- MR PRALHAD CHENDIRAM SHELKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-23)
- THE STATE OF MAHARASHTRA AND OTHERS v. S PRABHAKAR — Bombay High Court (2017-06-23)