SANGITRAO S. PATIL, S C DHARMADHIKARI
29 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 29 |
Disposal nature
| Disposed off/Dismissed for default | 22 |
| Withdrawn | 6 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- KIRTI GANESH PAWAR @ KIRTI PRABHAKAR MORE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2017-07-21)
- VILAS PANDIT PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- SATYASHILA NANDKUMAR SOLANKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- RAHUL BALAJI BONTEWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- M/S ASHWIN TRACTORS THROUGH ITS PROPRIETOR ASHWIN SHANTARAM PATIL AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- VAINKATRAO BAPURAO NARWADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- SUSHILKUMAR SHIVAJI BAGUL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- PANDHARI SHANKARRAO PUPPALWR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- MAHADU TUKARAM DAREKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
- AMOL ULHAS THAKARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-07-21)
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