LexSANGITRAO S. PATIL, R. M. BORDE
509 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 509 |
Disposal nature
| Disposed off/Dismissed for default | 454 |
| Withdrawn | 45 |
| Admitted/Allowed/Granted/Rule Absolute | 5 |
| Rejected at Admission stage | 4 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- SANGRAM ARUN JAGTAP AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-09-28)
- VASANTRAO NAIK MARATHWADA AGRICULTURE UNIVERSITY PARBHANI THROUGH ITS REGISTRAR AND ANOTHER v. KESHAV VAIJNATH MUNDHE AND ANOTHER — Bombay High Court (2017-09-01)
- THE STATE OF MAHARASHTRA AND OTHERS v. VIJAY RATANLAL NAGORI AND ANOTHER — Bombay High Court (2017-09-01)
- VASANTRAO NAIK MARATHWADA AGRICULTURE UNIVERSITY PARBHANI THROUGH ITS REGISTRAR AND ANOTHER v. KESHAV VAIJNATH MUNDHE AND ANOTHER — Bombay High Court (2017-09-01)
- BABU NAMA MASKE DIED THR LRS RATANBAI AND ORS v. MIDC THROUGH ITS REGIONAL OFFICER LATUR AND ANR — Bombay High Court (2016-12-23)
- VILAS VITTHAL DANDE v. NIDHI PANDE AND OTHERS — Bombay High Court (2016-12-23)
- KISHANRAO GANPATRAO AWARDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-12-23)
- M/S G G CONSTRUCTIONS COMPANY THROUGH ITS PARTNER G G KADAM v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-12-23)
- KUMARI SADRUL LAIL LMOHD NOOR AHEMAD v. THE STATE OF MAHARASHTR AND OTHERS — Bombay High Court (2016-12-23)
- VISHWAMBAR BANDU RENEWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-12-23)