SANGITRAO S. PATIL

291 recorded High Court judgment(s) · 2016–2018

Courts

Bombay High Court

291

DISPOSED OFF	63
Dismissed/Rule Discharged	43
Disposed off/Dismissed for default	42
Admitted/Allowed/Granted/Rule Absolute	33
RULE ABSOLUTE	23
PARTLY ALLOWED AND PARTLY DISMISSED	16
APPEAL ALLOWED/REVERSED	15
APPLICATION ALLOWED	12

SUNIL ARUN CHAMALWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-04)
SHUBHAM S/O. SHIVAJI MASKE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-09-29)
PARAS GHEVARCHAND CHAJED. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-09-12)
AJAY S/O. RAMESH BANSODE THROUGH NATURAL GUARDIAN RAHUL S/O. LIMBAJI BANSODE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-09-12)
DR. MADHURI W/O. ASHISH KOTHARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-09-11)
DR. BHAGYASHRI W/O. MILIND DUNAKHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-09-11)
MATIN SHAIKH S/O. KAMARUDDIN SHAIKH v. TABASSUM MATIN SHAIKH AND OTHERS — Bombay High Court (2018-09-10)
HIRALAL S/O. NARAYAN PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-30)
SANDIP S/O. DEORAM PATIL AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-30)
VIKAS S/O PRALHAD TONDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-29)