SANGITA DHINGRA SEHGAL

1,143 recorded High Court judgment(s) · 2014–2020

Courts

Disposal nature

Recent judgments

• DR. ANIL DHALLA v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2020-05-28)
• ATUL GOEL v. DIRECTORATE GENERAL OF SHIPPING — Delhi High Court (2020-05-28)
• ARUN RAI v. STATE OF NCT OF DELHI — Delhi High Court (2019-05-10)
• TARUN KAPOOR v. NAGENDRA NATH JHA — Delhi High Court (2019-05-03)
• ASSOCIATION OF SOCIAL & HUMANITARIAN AFFAIRS v. GURVINDER SINGH @ GUDU — Delhi High Court (2019-05-03)
• HIMANSHU VASHISHT v. NIDHI KAUSHIK — Delhi High Court (2019-05-01)
• RADESH SINGH v. R K PACHNANDA — Delhi High Court (2019-05-01)
• HIMANSHU VASHISHT v. NIDHI KAUSHIK — Delhi High Court (2019-05-01)
• PRAMOD KUMAR v. SEEMA — Delhi High Court (2019-05-01)
• COURT ON ITS ON MOTION v. HIMANSHU VASHISHT — Delhi High Court (2019-05-01)