SANGEETA SHARMA

480 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SHISHRAM S/O PALARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• RAHUL YADAV S/O SHRI LALARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• AMIT URF LAKHA S/O SHRI RANVEER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• RAKESH SON OF RAJENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• RAMBRAJ SINGH S/O SHRI MUKESH SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• RAJPAL MOGIYA URF DADU S/O SH. BATTI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• RAJPAL URF DADU MOGIYA S/O SH. BATTI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• SOMDUTT S/O HAJARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• SUNIL KUMAR S/O SHISHRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• ABHISHEK S/O SHRI RAGHUNATH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)