SANGEETA CHANDRA,SUBHASH VIDYARTHI

198 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

198

Disposed off/Decided on merits	121
Dismissed on merits/Rejected	50
DISMISSED AS WITHDRAWN	10
DISMISSED AS INFRUCTUOUS	10
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits/Granted	2

SMT. PRABHAWATI DEVI v. UNION OF INDIA THRU. SECY. MINISTRY OF DEFENCE NEW DELHI AND 3 OTHERS — Allahabad High Court (2025-09-12)
BECHALAL @ BECHU LAL AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-21)
AJAY DUBEY v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-21)
UMESH CHANDRA v. DIRECTOR GENERAL OF HEALTH U.P. LKO. AND ANOTHER — Allahabad High Court (2025-07-21)
HEERALAL AND 2 OTHERS v. STATE OF U.P. THRU. SECY. HOME DEPTT., LUCKNOW AND 3 OTHERS — Allahabad High Court (2025-07-21)
RAMSINGH MANJHI @ RAMSINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-07-21)
SOMNATH YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-07-21)
DEEPAK KUMAR MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-07-21)
UJJAWAL RASTOGI AND 3 OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME AFFAIRS U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-07-21)
AKHLESH KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-07-21)