SANGEETA CHANDRA,SHREE PRAKASH SINGH

679 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

679

Disposed off/Decided on merits	400
Dismissed on merits/Rejected	132
DISMISSED AS WITHDRAWN	68
Dismiss other than merit(DD/Non Prosec./Abated)	44
DISMISSED AS INFRUCTUOUS	19
Allowed/Partly Allowed on merits/Granted	9
Reference Disposed off	5
Transferred to Allahabad High Court	1

SURYA LAL @ SHIV LAL v. STATE OF U.P. — Allahabad High Court (2025-09-11)
CHANKAU v. STATE OF U.P. — Allahabad High Court (2025-09-11)
STATE OF U.P. v. RAM BAHADUR — Allahabad High Court (2025-09-04)
VICE CHAIRMAN, RAEBARELI DEVELOPMENT AUTHORITY RAEBARELI AND ANOTHER v. DHARAM PAL TYAGI AND OTHERS — Allahabad High Court (2025-07-11)
GURUDATT SHUKLA v. STATE OF U.P. THRU. DISTRICT MAGISTRATE AYODHYA AND OTHERS — Allahabad High Court (2025-05-30)
HARISH CHANDRA SHARMA AND ANOTHER v. NAGAR PALIKA PARISHAD UNNAO THRU. CHAIRMAN AND ANOTHER — Allahabad High Court (2025-05-30)
ASHISH BHATT v. GENERAL MANAGER OF ARYARVART BANK VIJAY KHAND GOMTI NAGAR LKO. AND 2 OTHERS — Allahabad High Court (2025-05-30)
AMAR KUMAR KANOJIYA v. DISTRICT MAGISTRATE,AYODHYA,DISTRICT AYODHYA AND 2 OTHERS — Allahabad High Court (2025-05-30)
SHYAM SHANKAR MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. OF U.P. LKO. AND 5 OTHERS — Allahabad High Court (2025-05-30)
HASIM ALI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO AND 8 OTHERS — Allahabad High Court (2025-05-30)