SANGEETA CHANDRA,SAURABH SRIVASTAVA

21 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• KRISHNA CHANDRA PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-02)
• ANIS AHMAD v. Union Of India AND 4 OTHERS — Allahabad High Court (2022-09-02)
• SMT. NEEMA GUPTA v. NAMAN GUPTA — Allahabad High Court (2022-09-02)
• MS NATURAL WATER INDUSTRIES v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-09-02)
• BINDRA PRASAD v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-09-02)
• MALKHAN SINGH (CONTRACTOR) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-09-02)
• SMT. ARTI TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-09-02)
• JAGDISH KASHYAP v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-02)
• SUSHMA KHARE v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-02)
• UDAI BHARTIYA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-09-02)