SANGEETA CHANDRA,OM PRAKASH SHUKLA

75 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	50
Dismissed on merits/Rejected	13
DISMISSED AS INFRUCTUOUS	4
DISMISSED AS WITHDRAWN	3
Dismiss other than merit(DD/Non Prosec./Abated)	3
Transferred to Allahabad High Court	1
Reference Disposed off	1

WASIULLAH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. HOME LKO — Allahabad High Court (2025-02-27)
AKHILESH KUMAR YADAV @ AKHILESH YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-01-23)
ASHA TIWARI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-01-23)
MADHURI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-01-23)
RAIRAVNATH @ RAMESH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-01-23)
Sudha Gautam and 13 Others v. State of U.P. through Additional Secretary, Department of Home, Lucknow and 12 Others — Allahabad High Court (2025-01-23)
BINDU SONI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 9 OTHERS — Allahabad High Court (2025-01-23)
MANSHA RAM v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO AND 7 OTHERS — Allahabad High Court (2025-01-23)
SHIVANK TIWARI @ SHIVANG TIWARI AND ANOTHER v. STATE OF U.P. THRU. ADDL. SECY. PRIN. DEPTT. HOME LKO AND 2 OTHERS — Allahabad High Court (2025-01-23)
SUHEB @ MOHD. SUHEB v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-01-23)