SANGEETA CHANDRA,MANJIVE SHUKLA

53 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	40
Dismissed on merits/Rejected	7
DISMISSED AS WITHDRAWN	5
Allowed/Partly Allowed on merits/Granted	1

NAV DURGA POOJA COMMITTEE THRU. PRESIDENT RANGILAL v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO AND 3 OTHERS — Allahabad High Court (2025-09-19)
SHRI BRAHMADEV STHAN NAVDURGA PUJA SAMITI THRU.MEMBER SATYAM v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-09-19)
SHIV KUMAR v. UNION OF INDIA THRU. SECY. MINISTRY EXTERNAL AFFAIRS NEW DELHI AND 3 OTHERS — Allahabad High Court (2025-09-19)
KAPIL DEV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-09-19)
VIMLA DEVI v. STATE OF U.P. THRU.THE PRIN. SECY. DEPTT. OF HOME AND 2 OTHERS — Allahabad High Court (2025-09-19)
NAV DURGA POOJA SAMITI THRU. ITS CHAIRMAN MANSHARAM P.S - NAWABGANJ DISTT. - BAHRAICH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-09-19)
NAV YUVAK DURGA PUJA SAMITI THRU.PRESIDENT SRI BABLU ALIAS BABLU SAHU v. DISTRICT MAGISTRATE,DISTT.BAHRAICH AND ANOTHER — Allahabad High Court (2025-09-19)
SAJID HUSAIN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-09-19)
SANJAY KUMAR PANDHI AND ANOTHER v. CHAIRMAN U.P. STATE POWER CORPORATION LTD. SHAKTI BHAWAN LKO. AND 3 OTHERS — Allahabad High Court (2025-09-19)
TARA DEVI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE U.P. AND 3 OTHERS — Allahabad High Court (2025-09-19)