SANGEETA CHANDRA,MANISH KUMAR

1,392 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

1392

Dismiss other than merit(DD/Non Prosec./Abated)	560
Disposed off/Decided on merits	417
Dismissed on merits/Rejected	280
DISMISSED AS WITHDRAWN	82
DISMISSED AS INFRUCTUOUS	25
Allowed/Partly Allowed on merits/Granted	25
DISMISSED AS NOT PRESSED	3

DR. PRADEEP KUMAR SHARMA v. STATE OF U.P. THRU. PRIN. SECY. TRANSPORT LKO. AND 2 OTHERS — Allahabad High Court (2025-08-11)
CHHOTE LAL AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE GOVT. OF U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-08-11)
PUNJAB NATIONAL BANK THRU.CHIEF MANAGER,MRS KAVITA KUCHHAL AGARWAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 6 OTHERS — Allahabad High Court (2025-08-11)
ADLEY SAHAY THRU. FATHER AVDHESH KUMAR SAHAY, AND ANOTHER v. UNION OF INDIA THRU. SECY. MINISTRY OF EDUCATION NEW DELHI AND 8 OTHERS — Allahabad High Court (2025-08-11)
HRIDAYRAJ SINGH v. STATE OF U.P. THRU. ITS SECY. OF MINING DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2025-08-11)
MOHD. KALIM v. UNION OF INDIA THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI AND 4 OTHERS — Allahabad High Court (2025-08-11)
JAGAT RAM AND ANOTHER v. STATE OF U.P. THRU. COLLECTOR DISTT. AYODHYA AND 7 OTHERS — Allahabad High Court (2025-08-11)
PRAMOD KUMAR SINGH v. U.P.P.C.L. THRU. ITS CHAIRMAN / MANAGING DIRECTOR LKO AND 3 OTHERS — Allahabad High Court (2025-08-11)
UMESH UPADHYAY AND 2 OTHERS v. STATE OF U.P. THRU. DISTRICT MAGISTRATE LKO. AND 4 OTHERS — Allahabad High Court (2025-08-11)
SMT. KHUSHBOO JAISWAL v. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO. AND 2 OTHERS — Allahabad High Court (2025-08-11)