SANGEETA CHANDRA,KARUNESH SINGH PAWAR

504 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

504

Disposed off/Decided on merits	245
Dismissed on merits/Rejected	104
DISMISSED AS INFRUCTUOUS	72
Dismiss other than merit(DD/Non Prosec./Abated)	53
DISMISSED AS WITHDRAWN	24
Allowed/Partly Allowed on merits/Granted	3
DISMISSED AS NOT PRESSED	2
Reference Disposed off	1

SMT. GAYATRI v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL. SECTT. LKO AND. OTHERS — Allahabad High Court (2023-12-22)
PRADEEP KUMAR ALIAS PRADEEP v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-12-22)
SOMIT KAUSHAL ALIAS PRAJWAL KAUSHAL v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2023-12-22)
ABHISHEK SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME GOVT. LKO. AND OTHERS — Allahabad High Court (2023-12-22)
ARVIND KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2023-12-22)
RASHMI SHUKLA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2023-12-22)
MOHAMMAD HAROON AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW AND OTHERS — Allahabad High Court (2023-12-22)
ADITYA PRATAP SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDL. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-12-22)
BABLU ALI v. STATE OF U.P. THRU. SECY. DEPTT. HOME LKO. AND OTHERS — Allahabad High Court (2023-12-22)
DIWAKAR MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2023-12-22)