SANGEETA CHANDRA

5,443 recorded High Court judgment(s) · 2017–2025

Courts

Allahabad High Court

5443

Disposed off/Decided on merits	3453
Dismissed on merits	775
Dismiss other than merit(DD/Non Prosec./Abated)	712
Allowed/Partly Allowed on merits	297
Dismissed on merits/Rejected	118
Allowed/Partly Allowed on merits/Granted	35
(unspecified)	18
DISMISSED AS WITHDRAWN	14

VISHNU PRATAP SINGH AND OTHERS v. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR AND OTHERS — Allahabad High Court (2025-07-24)
SUNITA NISHAD and ANR. v. DEBT RECOVERY APPELLATE TRIBUNAL THRU REGISTRAR and ORS. — Allahabad High Court (2025-04-01)
U.P. RAJARSHI TANDON OPEN UNIVERSITY PRYAGRAJ THRU REGISTRAR v. SANJAY KUMAR BAGHEL 2810 MISS 2012 — Allahabad High Court (2025-02-20)
KHURSHEED ALI @ BHOBHLEY and OTHERS v. LIYAKAT ALI @ BHURE and OTHERS — Allahabad High Court (2024-10-22)
SHIV KUMAR v. STATE OF U.P. THRU. PRIN. SECY. TO GOVT. DEPTT. OF HOUSING AND URBAN PLANNING LKO. AND OTHERS — Allahabad High Court (2024-07-09)
PAWAN KUMAR and ANR. v. STATE OF U.P. THRU. COLLECTOR SULTANPUR and ORS. — Allahabad High Court (2024-07-05)
AKHILESH BEHARI SRIVASTAVA v. LUCKNOW DEVELOPMENT AUTHORITY THR.ITS V.C. LKO.and OTHERS — Allahabad High Court (2024-07-04)
SAHEB DIN v. STATE OF U.P. — Allahabad High Court (2024-05-30)
ANSAR AHMAD IN MISS 5147/2015 v. ADDL.COMMISSIONER JUDICIAL FAIZABAD DIVISION FAIZABAD andORS — Allahabad High Court (2024-03-15)
SANWALI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT., LUCKNOW AND OTHERS — Allahabad High Court (2024-03-14)