SANGEETA CHANDRA,BRIJ RAJ SINGH

2,853 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

2853

Disposed off/Decided on merits	1849
Dismissed on merits/Rejected	600
DISMISSED AS WITHDRAWN	206
DISMISSED AS INFRUCTUOUS	94
Dismiss other than merit(DD/Non Prosec./Abated)	63
Allowed/Partly Allowed on merits/Granted	26
(unspecified)	9
DISMISSED AS NOT PRESSED	4

RAKESH KUMAR SHUKLA v. LUCKNOW DEVELOPMENT AUTHORITY THRU. ITS CHAIRMAN , LKO. AND OTHERS — Allahabad High Court (2025-12-09)
RANJAN UPADHYAY v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME U.P. LKO. AND 6 OTHERS — Allahabad High Court (2025-12-09)
OM PRAKASH SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-10-28)
JITENDRA KUMAR YADAV v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 6 OTHERS — Allahabad High Court (2025-10-28)
PARVANA SAHKARI SAMITI LIMITED THRU. PRESIDENT RS UPADHYAY v. THE CHAIRMAN U.P. SAHKARI AWAS SANGH LIMITED LKO. AND 3 OTHERS — Allahabad High Court (2025-10-28)
HARISH CHANDRA v. STATE OF U.P. THRU. PRIN. SECY, REVENUE DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-09-26)
OM PRAKASH GUPTA v. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO AND 5 OTHERS — Allahabad High Court (2025-09-26)
KRISHNA MADHAV v. STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE AND 4 OTHERS — Allahabad High Court (2025-09-26)
NAZMA URF KANEEJA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO AND 4 OTHERS — Allahabad High Court (2025-09-26)
SHAN MOHAMMAD v. STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-09-26)