SANGEETA CHANDRA,AMITABH KUMAR RAI

388 recorded High Court judgment(s) · 2025–2025

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Courts

Allahabad High Court

388

Disposal nature

Disposed off/Decided on merits	238
Dismissed on merits/Rejected	67
DISMISSED AS WITHDRAWN	38
Dismiss other than merit(DD/Non Prosec./Abated)	24
Allowed/Partly Allowed on merits/Granted	10
DISMISSED AS INFRUCTUOUS	10
DISMISSED AS NOT PRESSED	1

Recent judgments

HARINATH TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. U.P.URBAN DEVELOPMENT DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-19)
SMT.SHAMIM BANO AND ANOTHER v. U.P. AVAS EVAM VIKAS PARISHAD THRU. HOUSING COMMISSIONER LKO. AND 5 OTHERS — Allahabad High Court (2025-12-19)
BANK OF BARODA, REGIONAL OFFICE STRESSED ASSET RECOVERY, LKO METRO BRANCH, THRU. CHIEF MANAGER v. U.P. REAL ESTATE REGULATORY AUTHORITY THRU. REGISTRAR (EXECUTION) LKO. AND 4 OTHERS — Allahabad High Court (2025-12-19)
PRATIBHA PANDEY v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)
M/S SUGUNA FOODS PVT. LTD. THRU. MANAGING DIRECTOR VIGNESH SAUNDARANGAN v. STATE OF U.P. THRU. SECY. DEPTT. AGRICULTURE LKO. AND 2 OTHERS — Allahabad High Court (2025-12-19)
SHOBHIT SRIVASTAVA v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)
RATAN KUMAR CHAKRAVORTY v. UNION OF INDIA, THRU. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR AND 5 OTHERS — Allahabad High Court (2025-12-19)
AJAI KUMAR RASTOGI v. STATE OF U.P. THRU. PRIN. SECY. HOUSING AND URBAN PLANNING DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)
NAGAR PANCHAYAT THRU.CHAIRPERSON/CHAIRMAN AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-19)
JAGDAMBA SINGH v. STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS LUCKNOW AND 3 OTHERS — Allahabad High Court (2025-12-18)