SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

945 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

945

Disposed off/Decided on merits	487
Dismissed on merits/Rejected	175
Dismiss other than merit(DD/Non Prosec./Abated)	101
DISMISSED AS WITHDRAWN	70
DISMISSED AS INFRUCTUOUS	64
Allowed/Partly Allowed on merits/Granted	39
Reference Disposed off	6
DISMISSED AS NOT PRESSED	3

KALLOO v. STATEJAIL APPEAL — Allahabad High Court (2025-05-01)
RAJESH AND ANOTHER. v. THE STATE OF U.P. — Allahabad High Court (2025-05-01)
KALLOO v. THE STATE OF U.P. — Allahabad High Court (2025-05-01)
JODHHAN @ JEEVDHAN IN JAIL v. STATE OF U.P. — Allahabad High Court (2025-04-11)
BAWUA GUPTA v. STATE OF U.P. — Allahabad High Court (2025-04-11)
HARI KESH YADAV v. STATE OF U.P. — Allahabad High Court (2025-04-11)
SHEKH NAZIBUL HAQUE v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-04-11)
RAMNARESH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-04-05)
ACHCHE LAL YADAV v. DISTT. MAGISTRATE / COLLECTOR, BARABANKI AND 3 OTHERS — Allahabad High Court (2025-03-07)
MOHD. HAMEER v. UNION OF INDIA MINISTRY OF FINANCE DEPTT. OF FINANCIAL SERVICES THRU. SECY. AND ANOTHER — Allahabad High Court (2025-03-07)