SANGEET LODHA,VIRENDRA KUMAR MATHUR

122 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• NAUSAD v. STATE — Rajasthan High Court (2018-08-30)
• MOHD.AARIF and ORS. v. STATE — Rajasthan High Court (2018-08-30)
• MUKESH KUMAR v. STATE — Rajasthan High Court (2018-08-29)
• SMT RAJNI KHATUN v. STATE — Rajasthan High Court (2018-08-29)
• BIRBAL v. STATE — Rajasthan High Court (2018-08-29)
• SMT KAMLA DEVI v. STATE — Rajasthan High Court (2018-08-29)
• UNION OF INDIA v. RAJASTHAN VIKAS SANSTHAN — Rajasthan High Court (2018-08-28)
• SURESH v. STATE AND ORS — Rajasthan High Court (2018-08-28)
• RADHA CHAUDHARY v. STATE AND ANR. — Rajasthan High Court (2018-08-28)
• HEMA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2018-08-28)