SANGEET LODHA,VINIT KUMAR MATHUR
524 recorded High Court judgment(s) · 2016–2023
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| Rajasthan High Court | 524 |
Disposal nature
| DISMISSED | 249 |
| DISPOSED OF | 213 |
| WITHDRAWN | 26 |
| ALLOWED | 26 |
| (unspecified) | 6 |
| INTERM ORDER | 2 |
| PREMPTORY | 2 |
Recent judgments
- KAPIL BHARGAVA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-17)
- ASHOK KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-05)
- M/S BHARAT SANCHAR NIGAM LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- RAJASTHAN MARUDHARA GRAMIN BANK v. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 — Rajasthan High Court (2021-09-24)
- RAM NARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- RAJNEESH RAJPUROHIT v. PRATIBHA RAJPUROHIT — Rajasthan High Court (2021-09-24)
- RAJASTHAN MARUDHARA GRAMIN BANK v. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 — Rajasthan High Court (2021-09-24)
- LIKHAMA RAM CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- RAMAVTAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- MEENA KANWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
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