SANGEET LODHA,RAMESHWAR VYAS

725 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• RAMCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-02)
• DR. SARVEPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY v. MAHENDRA SINGH — Rajasthan High Court (2022-01-28)
• THE STATE OF RAJASTHAN v. MOHD. ASALAM — Rajasthan High Court (2022-01-27)
• THE STATE OF RAJASTHAN v. NATVAR LAL CHOUBISA — Rajasthan High Court (2022-01-27)
• LADU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-04)
• UNITED INDIA INSURANCE COMPANY LIMITED v. NARSINGH TANWAR — Rajasthan High Court (2021-11-15)
• UNITED INDIA INSURANCE COMPANY LIMITED v. VINOD KANWAR — Rajasthan High Court (2021-11-10)
• SOHIT KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-04)
• DEVA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-21)
• SHIV KUMAR @ SHIVLA v. STATE — Rajasthan High Court (2021-07-02)