SANGEET LODHA,PUSHPENDRA SINGH BHATI

167 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• VRIJESH NARAYAN SHUKLA @ VRIJESH DAS KABIR PANTHI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-18)
• VILLAGERS OF VILLAGE NARANI, TEHSIL- CHHOTI SADARI, DISTRICT- PRATAPGARH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-18)
• NAVAL SAGAR SAROVAR VIKAS SEVA SAMITI, MERTA CITY v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-30)
• SARWAN KUMAR PANDAY v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-20)
• DEVILAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-08)
• NARAYAN DAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-07-08)
• HANSRAJ v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-08)
• AMBALAL M v. UNION OF INDIA THROUGH THE SECRETARY — Rajasthan High Court (2020-07-07)
• HUKAMRAJ SINGH RANAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-07)
• PHOOLSHANKER v. STATE — Rajasthan High Court (2020-07-07)