SANGEET LODHA,P.K. LOHRA
168 recorded High Court judgment(s) · 2014–2019
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 168 |
Disposal nature
| DISMISSED | 119 |
| DISPOSED OF | 37 |
| WITHDRAWN | 4 |
| ALLOWED | 4 |
| PREMPTORY | 3 |
| PARTLY ALLOWED | 1 |
Recent judgments
- NITU KANWAR RATHORE v. RAJENDRA RATHORE — Rajasthan High Court (2019-09-23)
- SMT. SUNITA DEVI v. SUMIT BISHNOI — Rajasthan High Court (2019-09-03)
- INCOME TAX CONTINGENT EMPLOYEES UNION v. A.N. JHA — Rajasthan High Court (2019-09-03)
- ROSHAN VYAS v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-02)
- RAJARAM VISHNOI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-02)
- SMT. GAMA v. SHRI KC SHARMA — Rajasthan High Court (2019-09-02)
- SMT. MANJU DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-29)
- PR. COMMISSIONER OF INCOME TAX, BIKANER v. M/S HANUMANGARH KENDRIYA SAHAKARI BANK L — Rajasthan High Court (2019-08-29)
- U.O.I. v. M/S CHEM.AND MIN.INDUST.PVT.LTD.JOD.AND ANR. — Rajasthan High Court (2019-08-29)
- AMIT GUJRATI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-29)
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