LexSANGEET LODHA,MANOJ KUMAR GARG
148 recorded High Court judgment(s) · 2017–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 148 |
Disposal nature
| DISPOSED OF | 94 |
| DISMISSED | 39 |
| ALLOWED | 10 |
| WITHDRAWN | 3 |
| DISPOSED BY NONPV | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- SAPNA CHOUHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-20)
- SHANTI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-22)
- GOPAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-06)
- MEER JAMAL DEEN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- RAJASTHAN MARUDHARA GRAMIN BANK v. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT,1972 — Rajasthan High Court (2021-10-05)
- VILLAGERS OF VILLAGE CHAK 6 M.S.R. (BINJOR) v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- SUMAN DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- RAJASTHAN MARUDHARA GAMIN BANK v. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT,1972 — Rajasthan High Court (2021-10-05)
- GRAM SABHA OF VILLAGE KHARADI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- MANISH KUMAR v. PRESCRIBED AUTHORITY CUM SUB DIVISIONAL OFFICER — Rajasthan High Court (2021-10-05)