LexSANGEET LODHA,DINESH MEHTA
885 recorded High Court judgment(s) · 2015–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 885 |
Disposal nature
| DISMISSED | 549 |
| DISPOSED OF | 285 |
| WITHDRAWN | 29 |
| ALLOWED | 18 |
| TRANSFERRED | 1 |
| DISMISS IN DEFAULT | 1 |
| PREMPTORY | 1 |
| DISPOSED BY NONPV | 1 |
Recent judgments
- KHETA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-05)
- KHETA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-05)
- KHETA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-05)
- SARIKA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-03)
- SANDEEP v. SHYAM SUNDER AND ANR — Rajasthan High Court (2020-08-14)
- SHERA RAM AND ANR v. HAJI AND ORS — Rajasthan High Court (2019-11-20)
- KARAN SINGH RANAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-20)
- SURENDRA SINGH RANAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-20)
- MANGI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-08)
- STATE OF v. INDU BALA KUMAWAT — Rajasthan High Court (2019-11-08)