SANGEET LODHA,DEVENDRA KACHHAWAHA

126 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• RAJU v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-16)
• HANUMANA RAM and ANR v. DIST. COLLECTOR, CHURU and ORS — Rajasthan High Court (2021-04-07)
• HANUMANA RAM AND ANR v. DIST. COLLECTOR, CHURU AND ORS — Rajasthan High Court (2021-04-07)
• HANUMANA RAM and ANR v. DIST. COLLECTOR, CHURU and ORS — Rajasthan High Court (2021-04-07)
• HANUMANA RAM and ANR v. DIST. COLLECTOR, CHURU and ORS — Rajasthan High Court (2021-04-07)
• M/S. PRASHANT MARBLES PVT. LTD., v. AJMER VIDHYUT VITARAN NIG. LTD AND ORS — Rajasthan High Court (2021-03-26)
• SUNITA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-26)
• DEEPAK CHOUDHARI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-26)
• THE STATE OF RAJASTHAN v. SUSHILA KHICHAR — Rajasthan High Court (2021-03-25)
• NEETU v. DIRECTOR, SANSKRIT EDUCATION, RAJASTHAN — Rajasthan High Court (2021-03-25)