SANGEET LODHA
4,573 recorded High Court judgment(s) · 2007–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 4573 |
Disposal nature
| PREMPTORY | 3201 |
| DISMISSED | 596 |
| DISPOSED OF | 387 |
| ALLOWED | 157 |
| (unspecified) | 83 |
| WITHDRAWN | 61 |
| MODIFIED | 38 |
| REMANDED | 32 |
Recent judgments
- JASVINDER SINGH v. STATE — Rajasthan High Court (2023-07-14)
- NAND KISHOR SHARMA SON OF SHRI RADHEY SHYAM SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-07-09)
- SHRI AJAY SHARMA, PGT (COMMERCE) v. SUGAN CHAND JAT S/O SHRI BHURAMAL — Rajasthan High Court (2021-07-09)
- AMRIN KHANAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-10)
- DASHRATH v. STATE — Rajasthan High Court (2021-02-12)
- MAHARASHTRA STATE FINANCIAL CORPORATION v. M/S PEACOCK INDUSTRIES LTD — Rajasthan High Court (2021-02-12)
- STATE OF RAJASTHAN v. DR. MADAN RAJ CHOUDHARY — Rajasthan High Court (2021-02-12)
- GANPAT LAL SALVI v. STATE — Rajasthan High Court (2021-02-12)
- SHANKAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-01-15)
- SHANKAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-01-15)
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