SANGEET LODHA,ARUN BHANSALI
81 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 81 |
Disposal nature
| DISPOSED OF | 33 |
| DISMISSED | 27 |
| WITHDRAWN | 12 |
| ALLOWED | 5 |
| PREMPTORY | 2 |
| COMPROMISED | 2 |
Recent judgments
- MOOLA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-02)
- KUSHI RAM v. JODHPUR DEVELOPMENT AUTHO., JOD and ORS — Rajasthan High Court (2021-08-13)
- SMT. SADHANA v. JODHPUR DEVELOPMENT AUTHO., JOD. and ORS — Rajasthan High Court (2021-08-13)
- DALU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-13)
- SMT. PUSHPA RAJPUROHIT v. JODHPUR DEVELOPMENT AUTHO., JOD. and ORS — Rajasthan High Court (2021-08-13)
- BHAGWAN DHANKANI v. JODHPUR DEVELOPMENT AUTHO., AND ORS — Rajasthan High Court (2021-08-13)
- GIRISH SABARWAL v. JODHPUR DEVELOPMENT AUTHORITY — Rajasthan High Court (2021-08-13)
- SMT. INDRA MATHUR v. JODHPUR DEVELOPMENT AUTHO., JOD. and ORS — Rajasthan High Court (2021-08-13)
- VINOD PITTIE v. STATE AND ANR. — Rajasthan High Court (2021-08-13)
- KALU v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-13)
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