SANGEET LODHA,ABHAY CHATURVEDI
50 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 50 |
Disposal nature
| DISPOSED OF | 24 |
| DISMISSED | 17 |
| WITHDRAWN | 7 |
| ALLOWED | 1 |
| PREMPTORY | 1 |
Recent judgments
- MADAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-01-08)
- ABHISHEK BHATI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-12-17)
- LRS OF SHRI KISHNA RAM v. SMT. PREMLATA — Rajasthan High Court (2019-09-27)
- RAJU DAS v. STATE OF RAJASTHAN — Rajasthan High Court (2019-07-29)
- ANAND KUMAR ACHARYA v. KHUSHALCHAND — Rajasthan High Court (2019-07-15)
- DAU LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-07-15)
- GANGA RAM DANGI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-07-15)
- SAWAI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-07-15)
- PANKAJ @ MUNENDRA KUMAR v. STATE — Rajasthan High Court (2019-06-11)
- MRS. KAMLA DEVI v. NATIONAL MONUMENT AUTHORITY OF INDIA — Rajasthan High Court (2019-05-21)
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