LexSANDIPKUMAR C. MORE, Y. G. KHOBRAGADE
173 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 173 |
Disposal nature
| DISPOSED OFF | 103 |
| DISMISSED | 32 |
| Withdrawn | 23 |
| APPLICATION ALLOWED | 11 |
| RULE ABSOLUTE | 2 |
| BAIL GRANTED / REJECTED | 1 |
| ABATED | 1 |
Recent judgments
- SANDESH DINKAR GAWALI v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- PRABHABAI PRAKSHRAO JOSHI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-23)
- PRABHABAI W/O PRAKASHRAO JOSHI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-23)
- PAPDYA @ SANJAY @ RAHUL VYANKATI @ MAHADU @ MAHADEV @ GANPATI KALE @ TUKARM CHAVAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-23)
- CHAINSINGH GABBARSINGH GOLWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-22)
- YOGESH VITTHAL CHAVAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-22)
- RAHIMUNNISA BEGUM WD/O SABER HUSSAIN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-22)
- SAKHARAM RAGHUNATHRAO KULKARNI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-22)
- SANTOSH RAMESH NIKUMBH v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-22)
- SUHAS DAMODHAR BHALERAO AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-22)