SANDIPKUMAR C. MORE, MEHROZ K. PATHAN

126 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NISHANT HARIBHAU YADAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
• NITIN HARIBHAU YADAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
• NIHAL @ BABA MUSARAF SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-23)
• AJHAR MANJOOR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-23)
• ALIM @ MANGAL S/O. FATTULAL SAYYAD v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-17)
• ROHIT S/O. BALAJI WAGHMARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-17)
• PAWAN S/O. DEELIP SARWADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-17)
• STATE OF MAHA v. SHANKAR GHOLAP and ANR — Bombay High Court (2025-12-10)
• SHANKAR DAGDU GHOLAP and ANR v. STATE OF MAHA — Bombay High Court (2025-12-10)
• SHAIKH SAMIR SHAIKH VALI MOHMMAD v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-02)