SANDIPKUMAR C. MORE

9,416 recorded High Court judgment(s) · 2011–2025

Courts

Bombay High Court

9416

DISPOSED OFF	4740
DELAY CONDONATED/REJECTED.	1992
Admitted/Allowed/Granted/Rule Absolute	1202
APPLICATION ALLOWED	511
DISMISSED	425
Withdrawn	179
PARTLY ALLOWED AND PARTLY DISMISSED	94
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	88

SACHIN SOPAN GORSE AND ORS v. THE G.M.I.D.C., THR ITS EX. ENGINEER, NANDUR MADHMESHWAR KALWA VAIJAPUR DIV. AURANGABAD AND ANR — Bombay High Court (2025-08-01)
DHONDABAI SHIVAJI WAYSE DIED THROUGH BALAJI SHIVAJI WAYSE AND OTHERS v. VIMALBAI GANGARAM SHINGADE AND OTHERS — Bombay High Court (2025-07-15)
SOLAPUR MUNICIPAL TRANSPORT UNDERTAKING v. SNEHAL VISHVASRAO PAWAR AND OTHERS — Bombay High Court (2025-04-28)
THE RELIANCE GENERAL INSURANCE COMPANY LTD., THR ITS BRANCH MANAGER, AURANGABAD v. TEJAS RAVIKIRAN ZOL AND ORS — Bombay High Court (2025-04-28)
STATE OF MAHA v. BALASAHEB NATHOBA KALE and ORS — Bombay High Court (2025-04-25)
THE STATE OF MAH v. SANJAY YASHWANT JADHAV and ORS — Bombay High Court (2025-04-25)
STATE OF MAH v. DINESH BHASKAR BHADANE — Bombay High Court (2025-04-23)
NATIONAL INSURANCE CO. LTD., THR ITS AUTHORIZED SIGNATORY, AURANGABAD v. JYOTI APPASAHEB BHADGALE AND ORS — Bombay High Court (2025-04-23)
NANDLAL VASURAM DHANNANI v. STATE OF MAH — Bombay High Court (2025-04-21)
NANDLAL VASURAM DHANANI v. SRICHAND VASURAM DHANANI AND ANR — Bombay High Court (2025-04-21)