LexSANDEEP V. MARNE
5,267 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 5267 |
Disposal nature
| Disposed Off | 2819 |
| DISPOSED OFF | 943 |
| Allowed | 402 |
| Dismissed | 293 |
| Allowed To be withdrawn | 204 |
| Rejected | 190 |
| RULE DISCHARGED | 156 |
| DISMISSED | 118 |
Recent judgments
- MRS. HIRABAI @ HIRALAKSHMI CHANDRAKANT PAREKH AND ANR v. MR. SHANKARLAL KUPAJI RATHOD — Bombay High Court (2025-09-22)
- SHRI. RAJENDRA BABANRAO JADHAV v. DY. DIRECTOR, HEALTH SERVICES AND ORS — Bombay High Court (2025-07-18)
- BAPAT VIDYARATHI VASATIGRAH SANGLI THR. SECRETARY SMITA BAJARANG TIRMARE v. PRABHAKAR VISHNU TIRMARE AND ORS — Bombay High Court (2025-06-27)
- BAPAT VIDYARATHI VASATIGRAH SANGLI THR. SECRETARY SMITA BAJARANG TIRMARE v. PRABHAKAR VISHNU TIRMARE AND ORS — Bombay High Court (2025-06-27)
- ANANDI SHIKSHAN PRASARAK MANDAL GHOTAWADE THROUGH ITS PRESIDENT AND ANR. v. SUNITA SURESH PATIL AND ORS. — Bombay High Court (2025-06-27)
- DR. BAPAT VIDYARATHI VASATIGRAH SANGLI THR ITS SECRETARY v. PRABHAKAR VISHNU TIRMARE AND ORS — Bombay High Court (2025-06-27)
- BAPAT VIDYARATHI VASATIGRAH SANGLI THR. SECRETARY SMITA BAJARANG TIRMARE v. PRABHAKAR VISHNU TRIRMARE AND ORS — Bombay High Court (2025-06-27)
- DR. BAPAT VIDYARATHI VASATIGRAH SANGLI THR ITS SECRETARY v. PRABHAKAR VISHNU TIRMARE AND ORS — Bombay High Court (2025-06-27)
- THE LIQUIDATOR, THE ICHALKARANJI URBAN CO-OP. BANK LTD. AND ANR v. THE DIVISIONAL JOINT REGISTRAR, KOLHAPUR DIVISON KOLHAPUR — Bombay High Court (2025-06-27)
- BAPU RAMU JADHAV AND ANR v. THE HONOURABLE MINISTER FOR REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2025-06-27)