SANDEEP V. MARNE

71 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• BILCARE LIMIYRF v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-08-18)
• RATANDEEP KASHINATH KAMBLE v. THE DISTRICT COLLECTOR RATNAGIRI AND ORS — Bombay High Court (2025-08-07)
• SHRI. MAHESH SOPAN BANKAR AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-08-06)
• INSTITUTE OF SKILL DEVELOPMENT AND TRAINING PVT. LTD. v. DR. CHANDRASHEKHAR JAGDISH SHALIGRAM — Bombay High Court (2025-08-06)
• THE GRAMPANCHAYAT, NIMBALAK v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-08-06)
• SHRI. ANIL ACHHUT MASURKAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-08-06)
• M/S. SONU SERVICES THRU. ASHFAK AGASAPURE v. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD AND ORS — Bombay High Court (2025-08-06)
• RUPESH VASANT CHAVAN v. TAHASILDAR, TAL. MALVAN AND ORS. — Bombay High Court (2025-08-06)
• SHRI. VASANT NAMBEV BICHUKLE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-08-06)
• DR. CHANDRASHEKHAR JAGDISH SHALIGRAM v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-08-06)