SANDEEP TANEJA

485 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• NISAR KHAN S/O JUBER v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-15)
• MOHAMMAD SHAHID ANSARI S/O SULTAN MOHAMMAD ANSARI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-15)
• SUBHASH S/O SHYODAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• DHANRAJ MEENA S/O SIYARAM MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• MASTER PARTH DAGA S/O LATE JAI KUMAR DAGA v. KRISHAN KANT BIHANI S/O SHRI HARISH KUMAR — Rajasthan High Court (2026-05-13)
• TOUFIK S/O BASIR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-13)
• ANKIT @ LADEN S/O SHRI RAJENDRA SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-08)
• ANEES ALIAS WANIS S/O RAZZAK KHA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-07)
• MUIN S/O NAWAB KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-07)
• ASGAR S/O SHRI SIRDARA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-07)