SANDEEP SHARMA, . VIRENDER SINGH

25 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SURJEET KUMAR AND ORS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-09-29)
• Khem Raj v. STATE OF HP — Himachal Pradesh High Court (2023-04-21)
• HANS RAJ v. HPSIDCL AND ANOTHER — Himachal Pradesh High Court (2023-04-21)
• RAJESH KUMAR v. HRTC AND ORS — Himachal Pradesh High Court (2023-04-21)
• INDIRA DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-21)
• DARSHAN SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-21)
• RAMESH DUTT v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-21)
• GIAN CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-21)
• HARI DUTT SHARMA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-21)
• SUNIL PATHAK v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-21)