LexSANDEEP SHARMA
26,708 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 26708 |
Disposal nature
| Disposed Off | 24164 |
| Allowed | 1067 |
| Dismissed | 369 |
| DISPOSED OFF | 239 |
| (unspecified) | 222 |
| Allowed To be withdrawn | 213 |
| Dismissed as withdrawn | 105 |
| ALLOWED | 92 |
Recent judgments
- SANGEETA DEVI v. THE STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-06-04)
- SHAMSHUDEEN v. STATE OF HP — Himachal Pradesh High Court (2026-06-04)
- MOHAN LAL v. STATE OF HP — Himachal Pradesh High Court (2026-06-04)
- SANTOSH KUMAR v. MADAN LAL — Himachal Pradesh High Court (2026-06-04)
- HARDEV SINGH v. STATE OF HP AND ANR — Himachal Pradesh High Court (2026-06-04)
- Ludar Mani v. Leela Dhar Sharma and another — Himachal Pradesh High Court (2026-06-04)
- GUMU DEVI v. HP STATE CO-OP. AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. AND ANOTHER — Himachal Pradesh High Court (2026-06-04)
- Vipin Kumar v. Kamla Devi — Himachal Pradesh High Court (2026-06-04)
- SANDEEP v. STATE OF HP — Himachal Pradesh High Court (2026-06-04)
- CHET RAM v. STATE OF HP — Himachal Pradesh High Court (2026-06-04)