SANDEEP N. BHATT

1,474 recorded High Court judgment(s) · 2017–2025

Courts

Gujarat High Court

1474

56-DISPOSED AT ADMISSION STAGE	363
27-WITHDRAWN @ ADM.STAGE	201
26-DISMISSED @ ADM.STAGE	166
35-ANY OTHER MODE @ ADM.STAGE	131
53-ALLOWED / GRANTED @ ADM.STAGE	104
39-RULE DISCHARGED/DISMISSED @ FH	99
38-RULE ABSOLUTE/ALLOWED @ FH	97
44-PARTLY ALLOWED @ FH	64

STIVANSAN Y DAMOR v. UTTAR GUJARAT VIJ COMPANY LTD — Gujarat High Court (2025-10-14)
INDRAVADAN MANUBHAI TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2025-10-13)
ILAXI ROHITBHAI TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2025-10-07)
BHARATKUMAR MOHANLA LTHAKER v. STATE OF GUJARAT — Gujarat High Court (2025-09-30)
DARSHANA JASHBHAI PRAJAPATI v. SECRETARY, EDUCATION DEPARTMENT — Gujarat High Court (2025-09-30)
JYOTSANABEN KARTIKBHAI PANDIT v. STATE OF GUJARAT — Gujarat High Court (2025-09-30)
KANTILAL PRABHUDAS DODIYA v. STATE OF GUJARAT — Gujarat High Court (2025-09-30)
RUDAJI HARJIBHAI VANOL v. THE CHAIRMAN, GUJARAT WATER SUPPLY AND SEWERAGE BOARD — Gujarat High Court (2025-09-23)
PATEL PRAVEEN MAUJILAL v. STATE OF GUJARAT — Gujarat High Court (2025-09-22)
V B MORDIA v. STATE OF GUJARAT — Gujarat High Court (2025-09-17)